Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(9)] [Section 3] [Entire Act] State of Madhya Pradesh - Subsection Section 3(9)(c) in The M.P. State Veterinary Council Rules, 1993 (c)On receipt of each nomination paper, the Returning Officer shall endorse thereon the date and the hour of its receipt.