Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 98] [Entire Act] State of Odisha - Subsection Section 98(9) in The Orissa Development Authorities Rules, 1983 (9)Any fraction of a rupee shall be rounded to the nearest rupee obtained for the purpose of calculating the percentage indicated in Sub-rule (8).
