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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Meghalaya - Subsection

Section 31(2)(xxv) in The Meghalaya School Education Act, 1981

(xxv)the declaration as to what constitutes pre-primary, primary, middle and higher school education, professional education, vocational education, technical education, special education and other types of education ;