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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(1)(xxvi) in The Maharaja Sayajirao University of Baroda Act, 1949

(xxvi)[ to hold and conduct either examinations or tests or both as prescribed by the Ordinances;] [This clause was substituted for the original by Bombay 52 of 1950, Section 18 (g).]