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State of Bihar - Section

Section 91 in Management and Working of the Forests

91. Rules for Supply of Printed Forms.

- The Forest Department Code Forms will be obtained by indent on the Government of India Central Forms Stores, Calcutta. The indenting officers will send a copy of the indent for these forms to the Deputy Superintendent in charge, Press and Forms Department, Gaya and will also inform him of the receipt of the forms.[Out of three copies of invoices received from the Central Forms Stores, Culcutta, for the supply of the Forms, one copy will be kept by the indenting officers and the remaining copies will be forwarded to the Deputy Superintendent in charge of Press and Forms, Gaya, the cost of the forms will be debited to the Forms Department, Bihar, by the Accountant-General, on its acceptance of the debit. All other Forms will be indented for from the Forms Department, Bihar, in accordance with the Rules for the supply and custody of printed Forms in Bihar. (Government of Bihar, Finance Department, Letter No. 3761-F., dated the 13th April, 1939)] [Substituted vide C.S. No. 89, dated 10.1.1940.].Chapter-VIII Transfer of Charge