(c)any [* * *] [ The words " dutiable or prohibited" omitted by Act 32 of 2003, Section 116 (w.e.f. 14.5.2003).] goods brought near the land frontier or the coast of India or near any bay, gulf, creek or tidal river for the purpose of being exported from a place other than a land customs station or a customs port appointed for the loading of such goods;