Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act] State of Himachal Pradesh - Subsection Section 17(2)(d) in The Himachal Pradesh Town and Country Planning Act, 1977 (d)provide for the location of airports, railway stations, bus termini and indicate the proposed extension and development of railways and canals;