Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Karnataka - Subsection Section 12(e) in The Karnataka Legislature Salaries, Pensions And Allowances Act, 1956 (e)[ there shall be paid to the members of a committee, in respect of journeys undertaken by the committee,- [Substituted by Act 72 of 1976 w.e.f. 19.7.1976]
