Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(1) in The Nathdwara Temple Act, 1959 (1)The administration of the temple and all its endowments shall vest in the Board constituted in the manner hereinafter provided.
