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Bombay High Court

Goodwill Theatres Pvt. Ltd. vs Reliance Media Works Ltd. And Another on 11 March, 2026

                                                               97-COMEX-858-2019.doc




              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  ORDINARY ORIGINAL CIVIL JURISDICTION

         COMMERCIAL EXECUTION APPLICATION NO. 858 OF 2019
                             WITH
              INTERIM APPLICATION NO. 2178 OF 2020
                               IN
         COMMERCIAL EXECUTION APPLICATION NO. 858 OF 2019

 Goodwill Theatres Pvt. Ltd.                        ... Applicant
                   V/s.
 Reliance Media Works Ltd. & Anr.                   ... Respondents

                               __________________
 None for the Applicant.
                               __________________

                                  CORAM      : RAJESH S. PATIL, J.
                                  DATED      : 11th March, 2026

 P.C.:

 1)               None for the Applicant when the matter is called out.


 2)               The Commercial Execution Application is filed in the year

2019 no steps have been taken in the Interim Application filed in the year 2020.

3) Let the matter to come up on board on 27 March 2026 "For Dismissal".

(RAJESH S. PATIL, J.) 1 Vivekanand ::: Uploaded on - 12/03/2026 ::: Downloaded on - 12/03/2026 20:39:40 :::