Bombay High Court
Goodwill Theatres Pvt. Ltd. vs Reliance Media Works Ltd. And Another on 11 March, 2026
97-COMEX-858-2019.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL EXECUTION APPLICATION NO. 858 OF 2019
WITH
INTERIM APPLICATION NO. 2178 OF 2020
IN
COMMERCIAL EXECUTION APPLICATION NO. 858 OF 2019
Goodwill Theatres Pvt. Ltd. ... Applicant
V/s.
Reliance Media Works Ltd. & Anr. ... Respondents
__________________
None for the Applicant.
__________________
CORAM : RAJESH S. PATIL, J.
DATED : 11th March, 2026 P.C.: 1) None for the Applicant when the matter is called out. 2) The Commercial Execution Application is filed in the year
2019 no steps have been taken in the Interim Application filed in the year 2020.
3) Let the matter to come up on board on 27 March 2026 "For Dismissal".
(RAJESH S. PATIL, J.) 1 Vivekanand ::: Uploaded on - 12/03/2026 ::: Downloaded on - 12/03/2026 20:39:40 :::