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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(2)(e) in The Orissa Restriction Of Habitual Offenders Act, 1952

(e)the conditions under which notified offenders may be permitted to leave the area to which their movements are restricted or the places in which they are set­led;