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Union of India - Section

Section 11 in The Dentists Act, 1948

11. Qualifications of dental hygienists.—

Any authority in a State which grants a qualification for dental hygienists may apply to the Council to have such qualification recognised, and the Council may, after such inquiry, if any, as it thinks fit, and after consulting the Government and the State Council of the State in which the authority making the application is situated, declare that such qualification, or such qualification only when granted after a specified date, shall be a recognised dental hygiene qualification for the purposes of this Act.