Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act] State of Gujarat - Subsection Section 67(2)(j) in The Bombay Shops and Establishments Act, 1948 (j)the qualifications of Inspectors appointed under section 48 and their powers and duties under section 49;