Section 5 in The Tamil Nadu Acquisition of Land for Harijan Welfare Schemes Act, 1978
5. Land acquired to vest in Government free from all encumbrances.
- When a notice under sub-section (1) of section 4 is published in the District Gazette, the land to which the said notice relates shall, on and from the date on which the notice is so published, vest absolutely in the Government free from all encumbrances.
