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State of Karnataka - Section

Section 4 in The Karnataka Professional Education Institutions (Regulation of Admission and Determination of Fee) Act, 2006

4. Method of Admission in unaided professional educational institutions.-

Association of all unaided professional educational institutions whether minority or non-minority imparting professional education in any one discipline shall make admission through Common Entrance Test:Provided that any unaided professional educational institution or deemed university institutions, which would like to make admission for seats other than Government seats through Common Entrance Test Committee, may also exercise their option to join and to make admission through Common Entrance Test Committee in the order of merit and through counseling.