Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 134 in Goa Prisons Rules, 2006 134. Dispersion of mob outside prison. - Prison authorities shall not attempt to disperse a mob outside the premises of the prison unless the prison itself is threatened.
