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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(2) in Chandigarh Arbitration Centre (Arbitration Proceedings) Rules, 2014

(2)The words and phrases not defined here shall bear the same meaning as used or defined in the Act, or the Chandigarh Arbitration Centre (Internal Management) Rules and the Chandigarh Arbitration Centre (Administrative costs and Arbitrators' Fees) Rules.