Section 232(a) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008
(a)essential life-saving aides and appliances required to handle : -(i)head injuries and spinal injuries;(ii)bleeding;(iii)fractures and dislocations of bones and joints;(iv)crash injuries;(v)shock, including electric shock;(vi)dehydration due to any cause;(vii)snake bite, insect bite, scorpion and bee stings;(viii)bums, including chemical bum ;(ix)bends or divers paralysis;(x)other surgical, gynaecological, obstetric, or paediatric emergencies;(xi)drowning;(xii)sunstroke and frost bite to building workers, are provided and properly maintained under the supervision of a construction medical officer.
