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[Cites 0, Cited by 0] [Section 55(5)] [Section 55] [Entire Act]

State of Rajasthan - Subsection

Section 55(5)(b) in Rajasthan Land Revenue (Land Records) Rules, 1957

(b)the facts of attendance in my court or upon any official, the cause of attendance and the name and designation of the court and official (This entry should be supported by a certificate of the competent authority):