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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(b) in National Cadet Corps (Girls Division) Rules, 1949

(b)the [school or college] [Substitued by S.R.O. 216, dated 7th June, 1957, Part II, Section 4, page 97] shall give an undertaking that it can enrol and maintain up to strength the unit which may be allotted to it;