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[Cites 0, Cited by 108] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(c) in The Narcotic Drugs And Psychotropic Substances Act, 1985

(c)where the contravention involves commercial quantity, with rigoro us imprisonment for a term which shall not be less than ten years but which may extend to twenty years and shall also be liable to fine which shall not be less than one lakh rupees but which may extend to two lakh rupees: