Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 31] [Entire Act]

NCT Delhi - Subsection

Section 31(1) in The Delhi Land Reforms Rules, 1954

(1)the name, address and other particulars of the plaintiff, if any,