Section 2(iv) in The Industrial Disputes (Amendment) Act, 1996
(iv)for the words and figures" the International Airports Authority of India constituted under section 3 of the International Airports Authority Act, 1971 (43 of 1971 .) ", the words and figures" the Airports Authority of India constituted under section 3 of the Airports Authority of India Act, 1994 " (55 of 1994 .) shall be substituted;
