Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2)(h) in The Insurance Regulatory And Development Authority (Insurance Brokers) Regulations, 2002

(h)Associate/Fellow of the Institute of Chartered Accountants of India, New Delhi; or