Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 969] [Entire Act] Bengal Presidency - Subsection Section 969(a) in Police Regulations, Bengal , 1943 (a)Tenders for the supply of uniform shall be called for, when necessary, in January each year, by the Inspector-General and contracts shall then be allotted in the prescribed manner.
