Himachal Pradesh High Court
State Of H.P. & Others vs . Ram Chand And Others on 28 April, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
State of H.P. & others Vs. Ram Chand and others alongwith connected matters.
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RSA No. 518 of 2018 with RSA Nos. 101 of 2020, 204 of 2020, 239 of 2020 and 46 of 2021 RSA No. 518 of 2018 28.4.2023 Present: Mr.Rajesh Mandhotra, Additional Advocate General, for the appellants.
r to Mr.Vijay Chaudhary, Advocate, for the respondent.
RSA No. 101 of 2020 Mr.Rajesh Mandhotra, Additional Advocate General, for the appellants.
Mr.Surender Verma, Advocate, for respondents No. 1(a) to 1(g), 5 to 9 and 10(a) to 10(f).
Respondents no. 2 to 4 are ex parte vide order dated 17.3.2020.
RSA No. 204 of 2020Mr.Rajesh Mandhotra, Additional Advocate General, for the appellants.
Mr.Bhupinder Singh Ahuja, Advocate, for the respondents.
RSA No. 239 of 2020Mr.Rajesh Mandhotra, Additional Advocate General, for the appellants.
Mr.Bhupinder Singh Ahuja, Advocate, for the respondents.
RSA No. 46 of 2021Mr.Rajesh Mandhotra, Additional Advocate General, for the appellants.
Mr.Bhupinder Singh Ahuja, Advocate, for respondents No. 1 to 3 and 5.
::: Downloaded on - 01/05/2023 20:38:44 :::CISMr.Manish Kumar Gupta, Advocate, for respondents no. 4(a) to 4(c).
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As prayed, list after four weeks.
(Vivek Singh Thakur), Judge.
28th April, 2023.
(Keshav) ::: Downloaded on - 01/05/2023 20:38:44 :::CIS .
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