Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Goa - Subsection Section 2(40) in Goa Prisons Rules, 2006 (40)"Probation Officer" means an Officer appointed as such by the Government to undertake probation work under the Probation of Offenders Act, 1958 or any other law in force;
