Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(20) in Karnataka Agricultural Produce Marketing Act 1966 (20)"Market committee" or "committee" means a market committee constituted for a market area under this Act;
