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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(ix) in The U.P. Boiler Rules, 1969

(ix)[ Fees for testing welders. For qualification or re-qualification and tests of operators engaged in repairing boilers by welding and welders engaged in welding of boilers ad steam-pipes under construction, erection and fabrication at site in accordance with the requirement of Chapter XIII of regulation, a fee of Rs. 50.00 for plate welding, Rs. 50.00 for pipe welding and Rs. 50.00 for tube welding shall be charged which should be accompanied by an application on Form 'E'. [Substituted by Notification No. 2426/xxxvi-3-5 (B)-9, dated 14th July, 1992 published in U.P. Gezette (Exra), Part iv, Section (kha), dated 14th July, 1992.]