Calcutta High Court (Appellete Side)
Arabinda Mukherjee & Anr vs State Of West Bengal & Ors on 17 May, 2010
Author: Pratap Kumar Ray
Bench: Pratap Kumar Ray
1 Sl/ 17.5.10 W.P.L.R.T. 61 of 2010 37 Arabinda Mukherjee & Anr
-vs-
State of West Bengal & Ors None appears on behalf of the petitioners even at the second call.
The writ petition, being W.P.L.R.T. 61 of 2010, accordingly stands dismissed for default.
(Pratap Kumar Ray, J.) ac (Mrinal Kanti Sinha,J)