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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(1) in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970

(1)On admission into the Home or Shelter, each inmate shall be supplied with clothes, beddings, utensils, soap, hair oil and comb etc. at the scale prescribed by the Government from time to time.(2) The Director shall determine the standard pattern and the life of articles to be supplied to inmates.