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State of Rajasthan - Section

Section 5 in The Rajasthan Economiser Rules, 1959

5. Fees for inspections at special times.

- No examination of an Economiser shall be made by an Inspector for the purpose of issuing a certificate for an economiser on a Sunday or a gazetted public holiday or between the hours of sunset and sunrise without the specific orders of the Chief Inspector, in each case. In cases where such an inspection is made at the written request of the owner an extra amount equal to the usual fee, for inspection of economiser shall be charged and such extra amount shall be paid to the Inspector.Chapter - II Procedure for Registration