Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] Union of India - Subsection Section 39(j) in The Manipur Municipalities Act,1994. (j)any public reception, ceremony, entertainment, or exhibition within the municipality by a resolution passed at a general meeting .and supported by one-half of the total number of Councillors;
