Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 337] [Entire Act] State of Tamilnadu - Subsection Section 337(b) in The Coimbatore City Municipal Corporation Act, 1981 (b)wash or cause any animal or any vehicle such as lorry, bus and the like or thing to be washed in any such place;
