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[Cites 0, Cited by 0] [Section 16(8)] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(8)(b) in Tamil Nadu Dr. Ambedkar Law University Act, 1996

(b)ensure that the limit fixed by the Syndicate for recurring and nonrecurring expenditure for a year are not exceeded and that all moneys are expended on the purposes for which they are granted or allotted;