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[Cites 0, Cited by 0] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(8) in The Securities Contracts (Regulation) (Stock Exchanges and Clearing Corporations) Regulations, 2012

(8)The [***] [Omitted 'contribution and' by Notification No. SEBI/L.A.D.-N.R.O./G.N./2016-17/011, dated 26.8.2016 (w.e.f. 20.6.2012).] utilization of the Fund shall be in accordance with the norms specified by the Board.