Supreme Court - Daily Orders
The Managing Committee Contai Rahmania ... vs The State Of West Bengal on 13 August, 2019
Bench: Arun Mishra, M.R. Shah, Ajay Rastogi
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IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
WRIT PETITION (C) NO. 742 OF 2017
THE MANAGING COMMITTEE CONTAI RAHMANIA
HIGH MADRASAH & ANR. Petitioner(s)
VERSUS
THE STATE OF WEST BENGAL & ORS. Respondent(s)
WITH
W.P.(C) No. 351 OF 2018
W.P.(C) No. 348 OF 2018
O R D E R
The learned counsel for the petitioner(s) seeks leave to withdraw these Writ Petitions with liberty to file fresh petitions, if necessity arises. The Writ Petitions are, accordingly, dismissed as withdrawn.
.......................J. [ ARUN MISHRA ] .......................J. [ M. R. SHAH ] .......................J. [ AJAY RASTOGI] New Delhi;
August 13, 2019.
Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2019.08.20 17:50:49 IST Reason: 2 ITEM NO.52 COURT NO.3 SECTION X S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Writ Petition(s)(Civil) No(s). 742/2017
THE MANAGING COMMITTEE CONTAI RAHMANIA HIGH MADRASAH & ANR. Petitioner(s) VERSUS THE STATE OF WEST BENGAL & ORS. Respondent(s) (IA No.78575/2017-STAY APPLICATION) WITH W.P.(C) No. 351/2018 (X) IA No. 57386/2018 - STAY APPLICATION) W.P.(C) No. 348/2018 (X) IA No. 56890/2018 - STAY APPLICATION) Date : 13-08-2019 These matters were called on for hearing today. CORAM : HON'BLE MR. JUSTICE ARUN MISHRA HON'BLE MR. JUSTICE M.R. SHAH HON'BLE MR. JUSTICE AJAY RASTOGI For Petitioner(s) Mr. Chanchal Kumar Ganguli, Adv.
Mr. Atarup Banerjee, Adv. Mr. Abu Sohel, Adv.
Mr. Anindo Mukherjee, Adv. Mrs. Sarla Chandra, AOR For Respondent(s) Mr. Zoheb Hossain, AOR Ms. Adeeba Mujahid, Adv.
Mr. Pijush K. Roy, Adv.
Mrs. Kakali Roy, Adv.
Mr. Rajan K. Chourasia, AOR UPON hearing the counsel the Court made the following O R D E R The Writ Petitions are dismissed as withdrawn in terms of the signed order.
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Pending interlocutory application(s), if any, is/are disposed of.
(JAYANT KUMAR ARORA) (JAGDISH CHANDER) COURT MASTER BRANCH OFFICER (Signed order is placed on the file)