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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(2) in Tamil Nadu Municipal Service Rules, 1970

(2)[] [Rule 14 was re-numbered as sub-rule (1) and sub-rule (2) was added to rule 14 by G. O. Ms. No. 175, M.A. & W. S., dated the 5th September 1995, with effect from the 2nd September 1993.] Notwithstanding anything contained in sub-rule (1), the rule of reservation shall not apply to the appointment on compassionate grounds.