Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 311] [Entire Act] State of Chattisgarh - Subsection Section 311(4) in The High Court of Chhattisgarh Rules, 2007 (4)The office shall send such notice for publication in the Official Gazette within one week of the time when such publication becomes necessary.
