Karnataka High Court
The Branch Manager United India ... vs Sunil Ramanna Pol Anr on 19 January, 2017
Author: A.N.Venugopala Gowda
Bench: A.N.Venugopala Gowda
1
IN THE HIGH COURT OF KARNATAKA
KALABURAGI BENCH
DATED THIS THE 19TH DAY OF JANUARY, 2017
BEFORE
THE HON'BLE MR.JUSTICE A.N.VENUGOPALA GOWDA
W.P.No.83595/2011 (GM-AC)
BETWEEN:
The Branch Manager
United India Insurance Company Ltd.,
S.S. Front Road, Bijapur
Through its Divisional Manager
Bijapur
... Petitioner
(By Sri Manvendra Reddy, Advocate)
And:
1. Sunil Ramanna Pol
Age: 28 years
Occ: Agriculture
R/o Bijjargi in
Bijapur Taluka
2. Ganesh Narayan Kamble
Agea: 39 years, Occ: Business
R/o Bopat Galli
Jamakhandi in Bagalkot District
... Respondents
(By Sri D.P. Ambekar, Adv. for R2;
R1 is served but unrepresented)
2
This writ petition filed under articles 226 & 227 of
the Constitution of India praying to issue a writ in the
nature of the certiorari thereby quashing the impugned
and award dated 13.06.2011 passed by the M.A.C.T-II at
Bijapur, vide Annexure-A and etc.
This writ petition coming on for preliminary hearing
in 'B' Group this day, the Court made the following:
ORDER
Memo filed by Sri Manvendra Reddy, learned counsel is placed on record and petition is dismissed as having become infructuous.
Sd/-
JUDGE Srt CT: SI