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[Cites 2, Cited by 12]

Karnataka High Court

The Branch Manager United India ... vs Sunil Ramanna Pol Anr on 19 January, 2017

Author: A.N.Venugopala Gowda

Bench: A.N.Venugopala Gowda

                             1




          IN THE HIGH COURT OF KARNATAKA
                 KALABURAGI BENCH

     DATED THIS THE 19TH DAY OF JANUARY, 2017

                           BEFORE

THE HON'BLE MR.JUSTICE A.N.VENUGOPALA GOWDA

              W.P.No.83595/2011 (GM-AC)

BETWEEN:

The Branch Manager
United India Insurance Company Ltd.,
S.S. Front Road, Bijapur
Through its Divisional Manager
Bijapur

                                            ... Petitioner

(By Sri Manvendra Reddy, Advocate)

And:

1.     Sunil Ramanna Pol
       Age: 28 years
       Occ: Agriculture
       R/o Bijjargi in
       Bijapur Taluka

2.     Ganesh Narayan Kamble
       Agea: 39 years, Occ: Business
       R/o Bopat Galli
       Jamakhandi in Bagalkot District
                                         ... Respondents
(By Sri D.P. Ambekar, Adv. for R2;
R1 is served but unrepresented)
                                2




         This writ petition filed under articles 226 & 227 of
the Constitution of India praying to issue a writ in the
nature of the certiorari thereby quashing the impugned
and award dated 13.06.2011 passed by the M.A.C.T-II at
Bijapur, vide Annexure-A and etc.


         This writ petition coming on for preliminary hearing
in 'B' Group this day, the Court made the following:


                          ORDER

Memo filed by Sri Manvendra Reddy, learned counsel is placed on record and petition is dismissed as having become infructuous.

Sd/-

JUDGE Srt CT: SI