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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Karnataka - Subsection

Section 67(3) in Universities of Agricultural Sciences Act, 2009

(3)Functions of the Co-ordination Committee shall perform the following functions, namely:-
(a)Ensuring autonomy of the Agricultural Universities in the state
(b)Hormonisation of academic programmes and regulations
(c)Ensuring complementarity and synergy through identification of areas of co-operation in Education, Research and Extension among different Agricultural Universities in the State.
(d)Suggesting new initiatives and action plans for joint endeavours of the Agricultural Universities of the State and development departments for accelerating agriculture growth
(e)Resolution of the inter-Universities and University - State issues