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[Cites 0, Cited by 0] [Section 60(7)] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(7)(b) in The Central Goods and Services Tax Rules, 2017

(b)for the second month of the quarter, between the day immediately after the due date of furnishing details using the IFF for the first month of the quarter to the due date of furnishing details using the IFF for the second month of the quarter;