Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(k) in The Central Advisory Committee For Lighthouses (Procedural) Rules, 1976 (k)the Director General of Lighthouse and Lightships, who shall be the Member-Secretary, ex-officio.
