Bombay High Court
Mr. Rahul Saini S/O. Anil K. Saini vs Union Of India And Ors on 11 February, 2020
Bench: S.C. Dharmadhikari, R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 8671 OF 2016
Mr. Rahul Saini S/o. Anil K. Saini ....Petitioner
V/S
Union Of India And Ors ....Respondent
CORAM : S.C. DHARMADHIKARI &
R. I. CHAGLA, JJ
DATE : 11th February, 2020
P.C. :
Due to paucity of time the matter is adjourned to 03/03/2020 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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