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Bombay High Court

Mr. Rahul Saini S/O. Anil K. Saini vs Union Of India And Ors on 11 February, 2020

Bench: S.C. Dharmadhikari, R. I. Chagla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 8671 OF 2016

 Mr. Rahul Saini S/o. Anil K. Saini                        ....Petitioner
            V/S
 Union Of India And Ors                                 ....Respondent
        CORAM :                S.C. DHARMADHIKARI &
                               R. I. CHAGLA, JJ
      DATE :                   11th February, 2020
 P.C. :

Due to paucity of time the matter is adjourned to 03/03/2020 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.

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