Madhya Pradesh High Court
Sanjay Kumar Gupta vs The State Of Madhya Pradesh on 16 September, 2021
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 THE HIGH COURT OF MADHYA PRADESH WP No.26815/2019 (SANJAY KUMAR GUPTA VS. STATE OF M.P. & ORS.) Gwalior, Dated : 16/09/2021 Shri C.R.Roman, learned counsel for the petitioner. Shri Deepak Khot, learned counsel for the State. It is submitted by Shri Khot that cost as directed by this Court by order dated 05/08/2021 has been deposited.
Shri Roman prays for and is granted two weeks' time to file rejoinder.
List after two weeks.
(G.S. Ahluwalia)
Pj'S/- Judge
Digitally signed
by PRINCEE
BARAIYA
Date: 2021.09.16
17:03:01 -07'00'