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Madhya Pradesh High Court

Homwati @ Omwati vs Sitaram Yadav on 2 January, 2024

Author: Amar Nath Kesharwani

Bench: Amar Nath Kesharwani

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MA No. 4566 of 2023 (HOMWATI @ OMWATI AND OTHERS Vs SITARAM YADAV AND OTHERS) Dated : 02-01-2024 None for appellants.

In absence of learned counsel for appellants, the case is adjourned. List after three weeks.

(AMAR NATH (KESHARWANI)) JUDGE skt Signature Not Verified Signed by: SANTOSH KUMAR TIWARI Signing time: 1/3/2024 10:46:57 AM