Himachal Pradesh High Court
Malkiat Singh vs . State Of Hp on 13 August, 2024
Author: Sandeep Sharma
Bench: Sandeep Sharma
Malkiat Singh Vs. State of HP .
Cr. Revision No. 109 of 2024 13.08.2024 Present: Mr. Sanjeev K.Suri, Advocate, for the petitioner.
Mr. Rajan Kahol, Mr. Vishal Panwar & Mr. B.C Verma, Additional Advocate Generals with Mr. Ravi Chauhan, Deputy Advocate General, for respondent-State.
r to As per report of Registry, petitioner has furnished the bail bonds and also deposited fine amount and as such, interim order dated 01.05.2024 passed in Cr.MP No. 1551 of 2024 is made absolute. Alteration, modification and vacation on motion.
List after four weeks.
August 13, 2024 (Sandeep Sharma),
(sunil) Judge
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