Bombay High Court
Gopal Vazirani vs The Principal Commissioner Of Income ... on 8 September, 2021
Bench: K.R. Shriram, Abhay Ahuja
Dusane 1/1 38 wp 2027.2016.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BHALCHANDRA
GOPAL DUSANE
ORDINARY APPELLATE JURISDICTION
WRIT PETITION NO. 2027 OF 2016
Digitally signed by
BHALCHANDRA
GOPAL DUSANE
Date: 2021.09.13
11:21:58 +0530
Shri. Gopal Vazirani Mumbai .... Petitioner
Vs.
The Principal Commissioner of .... Respondents
Income Tax-8, Mumbai & Anr. Mr. Madhur Agrawal i/by Mint and Confreres for Petitioner Mr. N.C. Mohanty for Respondent No. 1 Coram : K.R. SHRIRAM & ABHAY AHUJA, JJ Date : 8th SEPTEMBER, 2021 P.C.:
1. Petition to be placed for final hearing alongwith Writ Petition No. 2475 of 2015 on 7th October, 2021.
( ABHAY AHUJA, J.) ( K.R. SHRIRAM, J.)