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Bombay High Court

Gopal Vazirani vs The Principal Commissioner Of Income ... on 8 September, 2021

Bench: K.R. Shriram, Abhay Ahuja

                      Dusane                               1/1               38 wp 2027.2016.doc

                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BHALCHANDRA
GOPAL DUSANE
                                               ORDINARY APPELLATE JURISDICTION

                                               WRIT PETITION NO. 2027 OF 2016
Digitally signed by
BHALCHANDRA
GOPAL DUSANE
Date: 2021.09.13
11:21:58 +0530




                           Shri. Gopal Vazirani Mumbai           ....   Petitioner

                                   Vs.

                           The Principal Commissioner of         ....     Respondents

Income Tax-8, Mumbai & Anr. Mr. Madhur Agrawal i/by Mint and Confreres for Petitioner Mr. N.C. Mohanty for Respondent No. 1 Coram : K.R. SHRIRAM & ABHAY AHUJA, JJ Date : 8th SEPTEMBER, 2021 P.C.:

1. Petition to be placed for final hearing alongwith Writ Petition No. 2475 of 2015 on 7th October, 2021.

( ABHAY AHUJA, J.) ( K.R. SHRIRAM, J.)