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[Cites 0, Cited by 1] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(1) in Multi State Co-Operative Societies Act, 1984

(1)The Central Registrar may, after considering the report of the liquidator made lo him under sub-section (3) of Section 81 , order the registration of the multi-State co-operative society to be cancelled and on such cancellation, that society shall stand dissolved.