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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(3)(b) in The Tamil Nadu Betting Tax Act, 1935

(b)The remaining provisions of this Act shall come into force in the district of [Chingleput] [This district was bifurcated as Kancheepuram and Thiruvallur districts.], [Chennai] [Substituted for the word 'Madras' by the City of Madras (Alteration of Name) Act, 1996 (Tamil Nadu Act 28 of 1996).] on the 15th day of November 1935.